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[Cites 0, Cited by 0] [Section 61(13)] [Section 61] [Entire Act]

Union of India - Subsection

Section 61(13)(b) in The Aircraft Rules, 1937

(b)the licence is endorsed with the appropriate aircraft type rating in case of Categories B1, B2 or C licence after satisfactory completion of an examination in the relevant category B1, B2 or C aircraft type training approved by Director-General or conducted by an approved maintenance training organization;