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[Cites 0, Cited by 0] [Section 76] [Entire Act]

State of Rajasthan - Subsection

Section 76(c) in Rajasthan Forest Act, 1953

(c)for the preservation I reproduction and disposal of trees and timber belonging to [the State Government] [Substituted by Section 4 of Rajasthan Act No. 27 of 1957 (Published in Rajasthan Gazette, Part 4-A Extraordinary dated 13.8.1957).], but grown on lands belonging to or in the occupation or private person; and