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[Cites 0, Cited by 0] [Section 30(10)] [Section 30] [Entire Act]

State of Odisha - Subsection

Section 30(10)(iv) in Bhubaneswar Development Authority (Planning and Building Standards) Regulations, 2001

(iv)In case of row housing the length of a row shall not exceed 30 meters along the road on which such houses about. In case the dwelling units in a row are scattered the maximum length of the road shall be 100 metres.