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NCT Delhi - Section

Section 84 in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

84. How the relief of Warders is to be carried out.

- Warders while going on to off duty, shall be marched in double file. Each warder shall be posted in the presence of both the relieving and relieved head warders, the relieving warder being taken from the front, and the relieved warder falling in at the near of the squad. When the relief is complete, the relieved head warder shall march the relieved warders to the main gate and then dismiss them.