Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 11] [Article 255] [Constitution]

Constitution Subarticle

Article 255(c) in Constitution of India

(c)where the recommendation or previous sanction required was that of the President, by the President.