Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Bihar - Subsection Section 14(b) in Bihar and Orissa Public Demand Recovery Rules (b)where such produce has been cut or gathered - on the threshing floor or place of treading out grain or the like, or fodder-stack, on or in which it is deposited
