Supreme Court - Daily Orders
Deepak Kumar Singh vs The State Of Bihar And Ors Thr. Secretary on 4 October, 2017
ITEM NO.22 REGISTRAR COURT. 1 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL
IA 47941/2017, in Petition(s) for Special Leave to Appeal (C)
No(s). 9246/2017
DEEPAK KUMAR SINGH Petitioner(s)
VERSUS
THE STATE OF BIHAR AND ORS THR. SECRETARY & ORS. Respondent(s)
(FOR EXEMPTION FROM APPOINTMENT OF OFFICIAL TRANSLATOR ON IA
47941/2017)
Date : 04-10-2017 These matters were called on for hearing
today.
For Petitioner(s) Mr. Punit Vinay,Adv.
Mr. Vishnu Sharma, AOR
For Respondent(s) Mr. Gopal Singh,Adv.
Mr. Devesh Kumar Tripathi, AOR
Mr. Prabhash Kr. Yadav,Adv.
Mr. Mansoor Ali, AOR
UPON hearing the counsel the Court made the following
O R D E R
Respondent Nos. 1, 3 and 4 have been served, but no one has entered appearance.
Respondent No. 8 has already filed the counter affidavit. Last and final opportunity has been granted to respondent No. 6 for filing counter affidavit within four weeks' time.
Fresh steps be taken by the learned counsel for the petitioner for service on respondent Nos. 2, 5 and 7 within two weeks' time. On request, dasti service in addition is allowed.
Signature Not Verified Digitally signed by VINOD KUMAR TIWARI Date: 2017.10.07 12:19:03 IST Reason:List again on 6th of November, 2017.
RAJESH KUMAR GOEL Registrar