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State of Uttar Pradesh - Section

Section 20 in The U.P. Private Forests Rules, 1950

20. Payment of allowances and profits to landlord.

- The allowance determined in accordance with clause (1) (a) and the net profits, if any, payable according to clause (b) of Section 41, shall be paid to the landlord on or before the first day of July following the close of the year to which the allowance and net profits relate.