Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 0] [Entire Act]

Union of India - Subsection

Section 0(78) in The Mumbai Port Trust (Transport, Handling and Storage of Dangerous Goods) Regulations, 2007

78.0Disposal - In case of damage or spillage during transit or storage, the disposal of its contents and all other goods contaminated by a spillage shall be determined by the Competent Authority.