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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 14(2)(f) in Securities and Exchange Board of India (Registrars to an issue and Share Transfer Agents) Regulations, 1993

(f)list of names of allottees and non-allottees of the securities;