Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 24] [Entire Act] Union of India - Subsection Section 24(a) in The Indian Easements Act, 1882 (a)A has an easement to lay pipes in Bs land to convey water to As cistern. A may enter and dig the land in order to mend the pipes, but he must restore the surface to its original state.
