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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(1) in The Coal Mines Provident Fund Scheme

(1)Every question which is to be considered by the Board shall be considered either at its meeting or, if the Chairman so directs, by sending the neCessary papers to all the trustees· for their opinion ;Provided that the paper need not be sent to a trustee who is absent from India at that time.