Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61] [Entire Act] State of Gujarat - Subsection Section 61(1) in Gujarat Primary Education Act, 1947 (1)Subject to the provisions of this Act and the rules made thereunder, an authorised municipality may delegate any of its powers, duties and. functions under this Act to the school board.
