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[Cites 0, Cited by 0] [Section 13(7)] [Section 13] [Entire Act]

State of Punjab - Subsection

Section 13(7)(l) in Maharaja Ranjit Singh State Technical University Act, 2014

(l)to approve the emoluments and terms and conditions of service of the faculty and staff of the University; and (m) to approve the performance of works and services on contract.