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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 8(1)(a) in Arunachal Pradesh University of Studies Act, 2012

(a)To establish, maintain and recognize such Regional Centers, Campuses, Off-Campuses, Off-Shore Campuses, Internship Campuses, Examination Centers and Study Centers as may be determined by the University from time to time in the manner laid down by the Statutes;