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[Cites 0, Cited by 0] [Section 73(1)] [Section 73] [Entire Act]

State of Odisha - Subsection

Section 73(1)(b) in Orissa Minor Minerals Concession Rules, 2004

(b)the competent authority in case of other minor minerals, in FORM-R. printed and machine numbered, which shall be supplied by the respective authority as aforesaid on payment of the cost thereof.