Section 1 in Rajasthan Municipalities (Surrender of Non-Agricultural Land and Grant of Freehold Lease) Rules, 2015
1. Short title, extent and commencements.
(1)These rules may be called the Rajasthan Municipalities (Surrender of Non-Agricultural Land and Grant of Freehold Lease) Rules, 2015.(2)They shall extend to all municipal areas in the State of Rajasthan.(3)They shall come into force on the date of their publication in the Official Gazette.
