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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 26(2)(h) in Arunachal Pradesh Property Rights to Slum Dwellers Act, 2012

(h)The procedure and conduct of business by the State Authority and its budget under section 11 (4);