Section 74 in Arunachal Pradesh Panchayat Raj Act, 1997
74.
An Anchal Samiti may transfer to the State Government or to the Zilla Parishad or to a Gram Panchayat, any road or part of a road or any other property, which is under its control or management, or which is vested in it, on such terms and conditions as may be agreed upon.
