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[Cites 0, Cited by 6] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(2) in West Bengal Estates Acquisition Act, 1953

(2)The date mentioned in every such notification shall be the commencement of an agricultural year, and the notifications shall be issued' so as to ensure that the whole area to which this Act extends, vests in the State on or before the 1st day of Baisakh of the Bengali year 1362.