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[Cites 0, Cited by 0] [Section 34A] [Entire Act]

State of Andhra Pradesh - Subsection

Section 34A(2) in Andhra Pradesh General Sales Tax Act, 1957

(2)The person or authority from whom such information, particulars or records is or are required under Sub section (1) shall furnish, within a reasonable time, the information, particulars or records available.