Delhi High Court - Orders
Birbal Saini vs Satyawati on 20 November, 2020
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
Signature Not Verified
Digitally Signed By:DINESH
SINGH NAYAL
Signing Date:20.11.2020
22:05:41
$~11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RSA 196/2019 & CM APPL. 42921/2019
BIRBAL SAINI ..... Appellant
Through: Mr. Navjyot Kumar, Advocate.
(M:9990217408)
versus
SATYAWATI ..... Respondent
Through: None.
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 20.11.2020
1. This hearing has been held through video conferencing.
2. Mr. Navjyot Kumar, ld. counsel appears for the Petitioner. None appears for the Respondent.
3. This matter has been listed under the 'Cause list of cases filed between 01.01.2018 to 21.03.2020'.
4. List on the date already fixed i.e. 27th January, 2021. Interim order to continue.
PRATHIBA M. SINGH, J NOVEMBER 20, 2020 dj/A Signature Not Verified Digitally Signed By:PRATHIBA M SINGH Signing Date:20.11.2020 20:27