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Delhi High Court - Orders

Birbal Saini vs Satyawati on 20 November, 2020

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

                                                                                          Signature Not Verified
                                                                                          Digitally Signed By:DINESH
                                                                                          SINGH NAYAL
                                                                                          Signing Date:20.11.2020
                                                                                          22:05:41


                                $~11
                                *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                                +            RSA 196/2019 & CM APPL. 42921/2019
                                       BIRBAL SAINI                                        ..... Appellant
                                                          Through:     Mr. Navjyot Kumar,               Advocate.
                                                                       (M:9990217408)
                                                          versus

                                       SATYAWATI                                           ..... Respondent
                                                          Through:     None.
                                       CORAM:
                                       JUSTICE PRATHIBA M. SINGH
                                                   ORDER

% 20.11.2020

1. This hearing has been held through video conferencing.

2. Mr. Navjyot Kumar, ld. counsel appears for the Petitioner. None appears for the Respondent.

3. This matter has been listed under the 'Cause list of cases filed between 01.01.2018 to 21.03.2020'.

4. List on the date already fixed i.e. 27th January, 2021. Interim order to continue.

PRATHIBA M. SINGH, J NOVEMBER 20, 2020 dj/A Signature Not Verified Digitally Signed By:PRATHIBA M SINGH Signing Date:20.11.2020 20:27