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Supreme Court - Daily Orders

The Commissioner Of Income Tax, ... vs M/S P.V.S. Apartments on 29 April, 2016

Bench: Kurian Joseph, Rohinton Fali Nariman

     ITEM NO.29                               COURT NO.10                    SECTION IIIA

                                  S U P R E M E C O U R T O F           I N D I A
                                          RECORD OF PROCEEDINGS

     Petition(s)                for   Special    Leave   to   Appeal    (C)......CC       No(s).
     7889/2016

     (Arising out of impugned final judgment and order dated                          16/06/2015
     in ITA No. 124/2015 passed by the High Court Of                                  Kerala At
     Ernakulam)

     THE COMMISSIONER OF INCOME TAX, KOZHIKODE                               Petitioner(s)

                                                     VERSUS

     M/S P.V.S. APARTMENTS                                                   Respondent(s)

     (with appln. (s) for c/delay in filing SLP and office report)

     Date : 29/04/2016 This petition was called on for hearing today.

     CORAM :                HON'BLE MR. JUSTICE KURIAN JOSEPH
                            HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

     For Petitioner(s)                    Mrs. Anil Katiyar, Adv.
                                         (Appearance not given)

     For Respondent(s)

                            UPON hearing counsel the Court made the following
                                            O R D E R

Delay condoned.

Issue notice.

Tag with SLP (C) No. 10867 of 2016.

(Jayant Kumar Arora) (Renu Diwan) Sr. P.A. Court Master Signature Not Verified Digitally signed by JAYANT KUMAR ARORA Date: 2016.04.30 13:48:54 IST Reason: