Supreme Court - Daily Orders
The Commissioner Of Income Tax, ... vs M/S P.V.S. Apartments on 29 April, 2016
Bench: Kurian Joseph, Rohinton Fali Nariman
ITEM NO.29 COURT NO.10 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
7889/2016
(Arising out of impugned final judgment and order dated 16/06/2015
in ITA No. 124/2015 passed by the High Court Of Kerala At
Ernakulam)
THE COMMISSIONER OF INCOME TAX, KOZHIKODE Petitioner(s)
VERSUS
M/S P.V.S. APARTMENTS Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
Date : 29/04/2016 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mrs. Anil Katiyar, Adv.
(Appearance not given)
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with SLP (C) No. 10867 of 2016.
(Jayant Kumar Arora) (Renu Diwan) Sr. P.A. Court Master Signature Not Verified Digitally signed by JAYANT KUMAR ARORA Date: 2016.04.30 13:48:54 IST Reason: