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State of Punjab - Section

Section 4 in The Punjab Opium Orders, 1956

4.

Any officer of Government may, as such, possess pure and excise opium and poppy-heads which has come into his possession in the course of his official duties:Provided that he shall dispose of such pure opium and poppy-heads and decoctions of poppy-heads in such manner as may be directed by his superior officer or required by the order made or instructions given by Government in that behalf.