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State of Tamilnadu - Section

Section 9 in Tamil Nadu Regulation of Wood Based Industries Rules, 2010

9. Power to search the premises.

- Any forest officer not below the rank of 'Forester' may, at any time, enter the premises of any Wood based industry unit with a view to ascertain the genuineness of the licence or to check legality of the timber kept in the premises of Wood based industry or to verify the records to be maintained.