Section 14(3) in Tamil Nadu Medical Registration Act, 1914
(3)[***] [Inserted by section 2 of the Madras Medical Registration (Amendment) Act, 1929 (Madras Act X of 1929), was subsequently omitted by section 5(iv)and the First Schedule to, the Tamil Nadu Re-enacting and Repealing (No. 1) Act, 1948(Tamil Nadu Act VII of 1948).]
