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[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 36(2)(xxi) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(xxi)Collect and maintain information in respect of production, sale, storage, processing prices and movement of notified Horticulture produce and disseminate such information as may be directed by the Board.