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State of Haryana - Section

Section 70 in The Haryana Canal and Drainage Rules, 1976

70. Boats and rafts to be fastened. [Section 39].

- Every boat or raft which is brought along side a canal bank or wharf must be securely fastened from its front and rear to the bank or wharf. No boat or rafts can be brought outside or moored without the permission of the Divisional Canal Officer.