Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 63B(8)] [Section 63B] [Entire Act]

State of West Bengal - Subsection

Section 63B(8)(b) in The West Bengal Factories Rules, 1958

(b)Whenever new substances or articles are introduced in the manufacturing process having implications on health and safety of persons exposed to such substances.