Section 54(1)(b) in The Bihar and Orissa Excise Act, 1915

[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

(b)sells any [intoxicant] [Substituted by A.L.O. 1937, for 'excisable articles.'] to a person who is drunk or intoxicated; or

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