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[Cites 0, Cited by 6] [Section 13(1)] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(1)(j) in The Private Security Agencies (Regulation) Act, 2005

(j)that the licence holder has violated the provisions of the Acts given in the Schedule which may be modified by the Central Government, by notification in the Official Gazette;