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[Cites 0, Cited by 0] [Section 703] [Entire Act]

Bengal Presidency - Subsection

Section 703(h) in Police Regulations, Bengal , 1943

(h)Before starting, he shall search the prisoners to see that they have no silk, string, wire, files, knives or other weapons secreted about their persons, and he shall check all prisoners and their property with the list made over to him. The same precaution shall be taken by relieving and relieved officers whenever an escort is relieved.