Patna High Court - Orders
Ramnath Sharma & Ors vs Sitaram Sharma & Ors on 9 April, 2012
Author: Shivaji Pandey
Bench: Shivaji Pandey
Patna High Court CWJC No.21911 of 2011 (6) dt.09-04-2012
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.21911 of 2011
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Ramnath Sharma & Ors
.... .... Petitioner/s
Versus
Sitaram Sharma & Ors
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Ambuj Nayan Chaubey
For the Respondent/s : Mr. Rajesh Kumar
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CORAM: HONOURABLE MR. JUSTICE SHIVAJI PANDEY
ORAL ORDER
6 09-04-2012Heard learned counsel for the petitioner and the learned counsel for the respondent.
Learned counsel for the petitioner is directed to serve a copy of I.A.No. 108 of 2010 to the learned counsel for the respondent.
Learned counsel for the respondent makes a prayer for one week time.
As prayed for, let this case be listed on 23rd April 2012, maintaining its position.
Jay/- (Shivaji Pandey, J)