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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(2)(a) in Kolkata Municipal Corporation Building Rules, 2009

(a)erection, re-erection, addition to, or alteration of -
(i)an internal partition wall which does not violate any of the provisions of the Act or these rules, or
(ii)a parapet wall or a cornice or chajja within the boundaries of the site and not overhanging a street, however, that the total height of the parapet wall shall not be more than 1.50 m. and width of the cornice or chajja shall not be more than 60 cm.;