Delhi High Court - Orders
Dhruw Kant Jha vs Director, Nsit And Anr on 30 September, 2024
Author: Jyoti Singh
Bench: Jyoti Singh
$~77 to 79
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8362/2018
DHRUW KANT JHA .....Petitioner
Through: None.
versus
DIRECTOR, NSIT AND ANR .....Respondents
Through: Mrs. Avnish Ahlawat, Standing
Counsel, GNCTD with Mr. Nitesh Kumar Singh,
Ms. Laavanya Kaushik, Ms. Aliza Alam and Mr.
Mohnish Sehrawat, Advocates.
Ms. Latika Chaudhary Advocate with Mr. B.S.
Rawat, CI DTTE.
78
+ W.P.(C) 4939/2021 and CM APPL. Nos. 15171/2021 and 15717/2021
MRS SOSAMMA MATHEW .....Petitioner
Through: Mr. Alex Joseph, Dr. Amit George,
Mr. Alan Sabu Mlawil and Mr. Mayank Diwedi,
Advocates.
versus
NETAJI SUBHASH UNIVERSITY OF TECHNOLOGY
& ORS. .....Respondents
Through: Mrs. Avnish Ahlawat, Standing
Counsel, GNCTD with Mr. Nitesh Kumar Singh,
Ms. Laavanya Kaushik, Ms. Aliza Alam and Mr.
Mohnish Sehrawat, Advocates
79
+ W.P.(C) 4974/2021 and CM APPL. Nos. 15239/2021 and
15715/2021
KAUSHAL KUMAR SHUKLA & ORS. .....Petitioners
Through: Mr. Sumit Kumar, Advocate.
W.P.(C) 8362/2018 and connected matters Page 1 of 2
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 03/10/2024 at 22:31:06
versus
NETAJI SUBHAS UNIVERSITY OF TECHNOLOGY
& ANR. .....Respondents
Through: Mrs. Avnish Ahlawat, Standing
Counsel, GNCTD with Mr. Nitesh Kumar Singh,
Ms. Laavanya Kaushik, Ms. Aliza Alam and Mr.
Mohnish Sehrawat, Advocates
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 30.09.2024
1. List on 09.12.2024
2. Interim order to continue till the next date of hearing.
JYOTI SINGH, J SEPTEMBER 30, 2024/jg W.P.(C) 8362/2018 and connected matters Page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 03/10/2024 at 22:31:06