Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 29 in Andhra Pradesh Infrastructure Development Corporation Act, 1998 29. Application of Corporation assets etc. - All property, fund and other assets vesting in the Corporation shall be held and applied by it, for the purposes of this Act.
