Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Madhya Pradesh - Subsection

Section 20(2) in Madhya Pradesh Information Technology (Electronic Service Delivery) Rules, 2017

(2)The Authorised Service Provider or the authorised agent shall be permitted to have such access only with the use of its digital signature certificate.