Delhi High Court - Orders
Ratnesh Kumar vs Edcil India Ltd. & Ors on 23 February, 2023
Author: Jyoti Singh
Bench: Jyoti Singh
$~47
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11364/2019 & CM APPL. 46837/2019
RATNESH KUMAR ..... Petitioner
Through: Mr. Girdhir Govind and
Mr. Noor Alam, Advocates.
versus
EDCIL INDIA LTD. & ORS. ..... Respondents
Through: Mr. Saurabh Mishra and
Ms. Aashnaa Bhatia, Advocates for R-1, R-
2, R-3 and R-6.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 23.02.2023 List on 12.05.2023.
JYOTI SINGH, J FEBRUARY 23, 2023/shivam Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:24.02.2023 15:26:42