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Delhi High Court - Orders

Ratnesh Kumar vs Edcil India Ltd. & Ors on 23 February, 2023

Author: Jyoti Singh

Bench: Jyoti Singh

                          $~47
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +   W.P.(C) 11364/2019 & CM APPL. 46837/2019
                              RATNESH KUMAR                     ..... Petitioner
                                          Through: Mr. Girdhir Govind and
                                          Mr. Noor Alam, Advocates.

                                                versus

                              EDCIL INDIA LTD. & ORS.             ..... Respondents
                                            Through: Mr. Saurabh Mishra and
                                            Ms. Aashnaa Bhatia, Advocates for R-1, R-
                                            2, R-3 and R-6.

                              CORAM:
                              HON'BLE MS. JUSTICE JYOTI SINGH
                                                ORDER

% 23.02.2023 List on 12.05.2023.

JYOTI SINGH, J FEBRUARY 23, 2023/shivam Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:24.02.2023 15:26:42