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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Rajasthan - Subsection

Section 22(1) in Marble Policy, 2002

(1)On discovery of marble within an existing lease of major mineral(s) held and worked for atleast five years by the lease holder of major minerals) may be considered for grant of mining lease for marble on the condition that mine machinery as per clause 2 shall be deployed.