Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Uttar Pradesh - Subsection Section 7(b) in U.P. Jail Executive Subordinate (Non-Gazetted) Service Rules, 1980 (b)a Tibetan refugee who came over to India before the 1st January, 1962, with the intention of permanently settling in India; or
