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Allahabad High Court

Mohd. Kaseem @ Kasim And Another vs State Of U.P. on 25 January, 2024

Bench: Rajan Roy, Narendra Kumar Johari





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 


?Neutral Citation No. - 2024:AHC-LKO:7372-DB
 

 
Court No. - 9
 

 
Case :- CRIMINAL APPEAL No. - 1308 of 2020
 

 
Appellant :- Mohd. Kaseem @ Kasim And Another
 
Respondent :- State of U.P.
 
Counsel for Appellant :- Saryu Prasad Tiwari
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Rajan Roy,J.
 

Hon'ble Narendra Kumar Johari,J.

The appeal is allowed but only in part.

For order, see our order of date passed in Criminal Appeal No. 33 of 2021; Mohd. Hashim @ Pappu Vs. State of U.P. .

(Narendra Kumar Johari,J.) (Rajan Roy,J.) Order Date :- 25.1.2024 R.K.P.