Allahabad High Court
Mohd. Kaseem @ Kasim And Another vs State Of U.P. on 25 January, 2024
Bench: Rajan Roy, Narendra Kumar Johari
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Neutral Citation No. - 2024:AHC-LKO:7372-DB Court No. - 9 Case :- CRIMINAL APPEAL No. - 1308 of 2020 Appellant :- Mohd. Kaseem @ Kasim And Another Respondent :- State of U.P. Counsel for Appellant :- Saryu Prasad Tiwari Counsel for Respondent :- G.A. Hon'ble Rajan Roy,J.
Hon'ble Narendra Kumar Johari,J.
The appeal is allowed but only in part.
For order, see our order of date passed in Criminal Appeal No. 33 of 2021; Mohd. Hashim @ Pappu Vs. State of U.P. .
(Narendra Kumar Johari,J.) (Rajan Roy,J.) Order Date :- 25.1.2024 R.K.P.