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[Cites 0, Cited by 0] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(2) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010

(2)This Manual shall be approved by the Central Government and shall contain all the information and if any alteration is made affecting the crude oil washing system, the Operations and equipment Manual shall be revised accordingly and such revision shall be approved by the Central Government: