Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 73] [Entire Act] State of Rajasthan - Subsection Section 73(a) in The Ajmer Abolition of Intermediaries and Land Reforms Rules, 1955 (a)by publication in the Official Gazette or in any local Hindi Paper having circulation in the area;
