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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Meghalaya - Subsection

Section 3(31) in Meghalaya Municipal Act, 1973

(31)"Occupies" means the persons for the time being in actual occupation of, or paying, or liable to pay to the owner, the rent or any portion of the rent of the land or building n respect of which the word is used, and includes a person occupying a holding or part of holding rent free, and an owner living in his own house;