Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] Union of India - Section Section 489 in The Companies Act, 1956 489. Provisions applicable to a member's voluntary winding up .- The provisions contained in sections 490 and 498, both inclusive, shall subject to the provisions of section 498, apply in relation to a member's voluntary winding up.
