Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(7c) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974. (7c)[ "Governor" means the Governor of the State of West Bengal] [Clauses (7a), (7b) and (7c) inserted by W. B. Act 31 of 1981];
