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[Cites 0, Cited by 0] [Section 227(1)] [Section 227] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 227(1)(b) in Jammu and Kashmir Municipal Corporation Act, 2000

(b)jut or project into or encroach upon any drain or open channel in any street so as in any way to interfere with the use or proper working of such drain of channel or to impede the inspection or cleaning thereof.