Madhya Pradesh High Court
Jkv Multi State Credit Co Operative ... vs The State Of Madhya Pradesh on 12 May, 2016
MCRC-13281-2015 (JKV MULTI STATE CREDIT CO OPERATIVE SOCIETY LTD. Vs THE STATE OF MADHYA PRADESH) 12-05-2016 Shri Subodh Kumar Gupta, learned counsel for the applicants. Shri Y.D. Yadav, learned Panel Lawyer for the respondents/State.
Case diary is not available. The same be made available positively on the next date of hearing. Learned counsel for the applicants submits that he is an outstation lawyer. He, therefore, prays for a fixed date. Prayer is allowed.
I.R. dated 15.10.2015 shall remain in force till the next date of hearing.
List the case under the same head on 12.07.2016. Certified copy as per rules.
(RAJENDRA MAHAJAN) JUDGE