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[Cites 0, Cited by 0] [Section 12A(2)] [Section 12A] [Entire Act]

State of Punjab - Subsection

Section 12A(2)(b) in The Pepsu Occupancy Tenants (Vesting of Proprietary Rights) Act, 1954

(b)an occupancy tenant of a landlord who is an evacuee as defined in clause (d) of section 2 of the Administration of Evacuee Property Act, 1950 (XXXI of 1950).