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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Uttarakhand - Subsection

Section 3(1)(b) in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011

(b)The said training shall be provided in classes held on the premises of the school or in classes organized in safe residential facilities owned or approved by the State Government for this purpose or in whichever manner the State Government decides;